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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(4)(a) in Telecom Commercial Communications Customer Preference Regulations, 2018

(a)In case, all regulatory pre-checks were carried out and delivery of commercial communication to the recipient was in confirmation to the provisions in the regulations and Code(s) of Practice, OAP shall communicate to TAP to inform complainant about the closure of complaint as provided for in the Code(s) of Practice;