Section 8(2)(b) in Diplomatic and Consular Officers (Oaths and Fees) Act, 1948

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(b)the remuneration, if any, payable to a diplomatic or consular officer in the execution of any of the duties vested in him by this Act;

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