Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(e) in Tamil Nadu Transfer of Development Rights Rules, 2019

(e)for conservation as heritage sites, heritage buildings, heritage precincts or as natural feature areas; or