Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 8 in The Shore Nuisances (Bombay And Kolaba) Act, 1853 8. " High- water mark" defined.-- The words" high- water mark" in this Act shall mean the ordinary line of high- water at monsoon tides.
