Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(21) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010 (21)"Mohalla Samiti" means the Committee formed in accordance with Section 48-B of the Act and the rules made thereunder;
