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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(e) in Tamil Nadu Public Libraries Act, 1948

(e)[ accept, with the previous sanction of the Director or the Government, any gift of books, or with the previous sanction of the Government, any other gift or endowment for any purpose connected with is activities:] [Substituted by section 2 of the Tamil Nadu Public Libraries (Amendment) Act, 1954 Tamil Nadu Act XXI of 1954).]