Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(2) in The Gujarat Water Supply and Sewerage Board Act, 1978 (2)When any work is executed in contravention of the provisions of sub-section (1) such work shall be liable to be dismantled at the discretion of the Board.
