Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 20 October, 2021
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.34 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 265/2021 in MA 2252/2020 in W.P.(C) No. 640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Respondent(s)
Date : 20-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Maninder Singh, Sr.Adv
Mr. A.K. Behera, Sr. Adv
Mr. V. K. Verma, AOR
For Respondent(s) Mr. K.K. Venugopal, Ld. AG
Mr. Tushar Mehta, Ld. SG
Mr. Kanu Agrawal, Adv.
Ms. Chinmayee Chandra, Adv.
Mr. Ankur Talwar, Adv.
Mr. Shyam Gopal, Adv.
Mr. Siddhant Kohli, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 25.10.2021.
Additional documents, if any, be filed, in the meanwhile.
(Geeta Ahuja) (Anand Prakash) Signature Not Verified Court Master Court Master Digitally signed by Anita Malhotra Date: 2021.10.21 16:39:46 IST Reason: