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State of Punjab - Section

Section 17 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

17. Smuggling of answer books, etc.

- If a candidate is found guilty of -
(i)Smuggling an answer book, or
(ii)taking out or arranging to send out an answer book, or
(iii)replacing or getting replaced his answer book during or after the examination with or without the help or connivance of any person connected with the examination centre or of any agency within or outside the examination centre;
his result for that examination shall be cancelled and he shall be disqualified from appearing in any examination of the Board for a period which may extend from three to five consecutive examinations.