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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(1)(h) in Maharashtra Police Act

(h)licensing, controlling or, in order to prevent the obstruction, inconvenience, annoyance, risk, danger or damage of the residents of passengers in the vicinity, prohib-iting the carrying in streets and public places of gunpowder or any other explosive substance;