Section 49(3) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
(3)The Academic Council may propose to the Board of Management, the draft of any statute to be made by the Board of Management and such draft shall be considered by the Board at its next meeting:Provided that the Academic Council shall not propose the draft of any such statute, any amendments of a statute or repeal of a statute affecting the statutes,powers or constitution of any existing authority until such Authority has been given an opportunity to express its views on such proposal and any views so expressed shall be considered by the Board before taking further necessary action.
