Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 1 in New Bombay Disposal Land Regulations, 1975

1. Short title, extent and commencement.

- (i) These Regulations, will be called the New Bombay Disposal Land Regulations, 1975.
(ii)They shall apply to all lands of the Corporation.
(iii)They shall come into force on the date of publication there in Maharashtra Government Gazette.