Supreme Court - Daily Orders
M/S Trishul Developers vs L And T Housing Finance Ltd. on 15 November, 2019
Bench: Indira Banerjee, B.R. Gavai
ITEM NO.7 COURT NO.17 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.25560/2019
(Arising out of impugned final judgment and order dated 29-08-2019
in CAP No. 510/2019 passed by the High Court Of Judicature At
Bombay)
M/S TRISHUL DEVELOPERS & ORS. Petitioner(s)
VERSUS
L AND T HOUSING FINANCE LTD. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.165340/2019-EXEMPTION FROM FILING
O.T. and IA No.165339/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 15-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Mr. Varun Singh, Adv.
Ms. Nishtha Kumar, AOR
For Respondent(s) Mr. Shashi Kiran Shetty, Sr. Adv.
Ms. Anuparna Bordoloi, Adv.
Mr. Mahesh Thakur, AOR
Ms. Sheffali Chaudhary, Adv.
Mr. Hassan F., Adv.
Ms./Mr. Snehal Sane, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioners prays for withdrawal of this petition.
Prayer is allowed.
Accordingly, the special leave petition is dismissed as withdrawn.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.11.15 16:30:31 IST Reason:(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR