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Supreme Court - Daily Orders

M/S Trishul Developers vs L And T Housing Finance Ltd. on 15 November, 2019

Bench: Indira Banerjee, B.R. Gavai

     ITEM NO.7                               COURT NO.17                        SECTION IX
                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                           No.25560/2019

     (Arising out of impugned final judgment and order dated 29-08-2019
     in CAP No. 510/2019 passed by the High Court Of Judicature At
     Bombay)

     M/S TRISHUL DEVELOPERS & ORS.                                                  Petitioner(s)

                                                          VERSUS

     L AND T HOUSING FINANCE LTD. & ORS.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.165340/2019-EXEMPTION FROM FILING
     O.T.   and   IA   No.165339/2019-PERMISSION  TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 15-11-2019 This petition was called on for hearing today.
     CORAM :
              HON'BLE MS. JUSTICE INDIRA BANERJEE
              HON'BLE MR. JUSTICE B.R. GAVAI

     For Petitioner(s)                  Mr. Vikas Singh, Sr. Adv.
                                        Mr. Varun Singh, Adv.
                                        Ms. Nishtha Kumar, AOR

     For Respondent(s)                  Mr. Shashi Kiran Shetty, Sr. Adv.
                                        Ms. Anuparna Bordoloi, Adv.
                                        Mr. Mahesh Thakur, AOR
                                        Ms. Sheffali Chaudhary, Adv.
                                        Mr. Hassan F., Adv.
                                        Ms./Mr. Snehal Sane, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel appearing for the petitioners prays for withdrawal of this petition.

Prayer is allowed.

Accordingly, the special leave petition is dismissed as withdrawn.

Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.11.15 16:30:31 IST Reason:

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR