Madhya Pradesh High Court
Smt. Kalpana Soni vs The State Of Madhya Pradesh on 22 April, 2024
Author: Anuradha Shukla
Bench: Anuradha Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 1245 of 2024 (SMT. KALPANA SONI Vs THE STATE OF MADHYA PRADESH) Dated : 22-04-2024 Shri J.P. Singrol - Advocate for applicant.
Shri G.S. Thakur - Government Advocate for State.
Case diary is available. Learned counsel for applicant seeks for and is granted time to file additional documents.
List the matter after a week.
(ANURADHA SHUKLA) JUDGE NP Signature Not Verified Signed by: NITESH PANDEY Signing time: 4/23/2024 10:46:08 AM