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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Electricity Regulatory Commission (Power Procurement from new and Renewable Sources of Energy) Regulations, 2008

(2)While deciding the tariff for power purchase by distribution licensee from new and renewable sources based generators, the Commission shall, as far as possible, be guided by the principles and methodologies specified by:
(a)Central Electricity Regulatory Commission
(b)National Electricity Policy
(c)Tariff Policy issued by the Government of India
(d)Rural Electrification Policy
(e)Forum of Regulators (FOR)
(f)Central and State Governments