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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(2) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(2)Whoever contravenes the provisions of sub-section(1), shall be liable to be punished under section 18 of the Act, and the inspecting officer may confiscate and destroy suspected plant material. For this purpose the inspecting officer may seek police assistance.