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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(e) in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

(e)On the expiry of the lease, the lessee shall return in good condition, the boat or boats, the materials issued to him for the construction of the bridge and the metal plate or plates referred to in Rule 23.