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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4) in The M.P. Cotton Control Act, 1954

(4)The provisions of Sections 8 and 9 shall, in respect of Garrowhill cotton, apply as if it were a prohibited variety and the whole of [the State of Madhya Pradesh] [Substituted by M.P. Extension of Laws Act, 1958 (23 of 1958) for the words 'Mahakoshal region'.] were controlled area.