Section 36(b) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995
(b)rupees seven hundred and twenty per month in respect of an employee belonging to Class-III or Class-IV, who had retired or died on or after 1st August, 1992, and in respect of an employee belonging to Class-I or Class-II, who had retired or died on or after 1st April, 1993.
