Rajasthan High Court - Jaipur
M/S Simpark Infrastructure Pvt. Ltd. (A ... vs Jaipur Municipal Corporation on 27 August, 2021
Bench: Prakash Gupta, Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 2836/2020
M/s Simpark Infrastructure Pvt. Ltd. (A 100 Persent Subsidiary
Of M/s. Simplex Project Ltd.) & Ors.
----Appellants
Versus
Jaipur Municipal Corporation
----Respondent
For Appellant(s) : Mr. Pradeep Kumar Singh, Advocate
Mr. Prem Chand Sharma, Advocate
For Respondent(s) : None present
HON'BLE MR. JUSTICE PRAKASH GUPTA
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Order
27/08/2021
An adjournment slip has been received on behalf of Mr.
Zeeshan Khan, counsel for the respondent.
List after two weeks.
(PANKAJ BHANDARI),J (PRAKASH GUPTA),J Mohit/Amit/19 (Downloaded on 03/09/2021 at 09:26:26 PM) Powered by TCPDF (www.tcpdf.org)