Kerala High Court
Eldho Uthup vs Mahatma Gandhi University on 27 June, 2014
Author: K.Surendra Mohan
Bench: K.Surendra Mohan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.SURENDRA MOHAN
TUESDAY, THE 26TH DAY OF AUGUST 2014/4TH BHADRA, 1936
WP(C).No. 18447 of 2014 (E)
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PETITIONER :
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ELDHO UTHUP, S/O UTHUP,
KURUPPAN HOUSE, RAYAMANGALAM P.O.,
KURUPPAMPADY, PERUMBAVOOR, ERNAKULAM DISTRICT.
BY ADV. SRI.S.RENJITH
RESPONDENTS :
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1. MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
MAHATMA GANDHI UNIVERSITY,
PRIYADARSHINI HILLS P.O.
ATHIRAMPUZHA, KOTTAYAM - 686 560.
2. THE CONTROLLER OF EXAMINATIONS,
MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS P.O.,
ATHIRAMPUZHA, KOTTAYAM - 686 560.
BY SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 26-08-2014, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
BP
WP(C).No. 18447 of 2014 (E)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT-P1: TRUE COPY OF THE MARK LIST OF THE PETITIONER FOR BACHELOR
OF COMPUTER APPLICATION
EXHIBIT-P2: TRUE COPY OF THE RECEIPT ISSUED TO THE PETITIONER
DATED 27/06/2014.
EXHIBIT-P3: TRUE COPY OF THE RECEIPT ISSUED TO THE PETITIONER
DATED 05/07/2014.
RESPONDENT(S)' EXHIBITS : NIL.
//TRUE COPY//
P.A. TO JUDGE
BP
K. SURENDRA MOHAN,J.
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W.P(C) NO. 18447 OF 2014
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Dated this the 26th August, 2014.
JUDGMENT
The petitioner complains of delay in publishing the results of revaluation. The petitioner was a student of 2011-2014 batch of the Bachelor of Computer Application. He has sought for the revaluation of his answer papers in the subject, Software Engineering and Client Server Computing of his sixth semester.
2. Adv.Varughese M.Easo appears for the University and submits that, the results would be published before 5.9.2014. In view of the above this writ petition is disposed of directing the University to publish the revaluation results of the petitioner before 5.9.2014.
Sd/-
K. SURENDRA MOHAN
Judge
jj /True copy/
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