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Kerala High Court

Eldho Uthup vs Mahatma Gandhi University on 27 June, 2014

Author: K.Surendra Mohan

Bench: K.Surendra Mohan

       

  

  

 
 
                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT:

                     THE HONOURABLE MR.JUSTICE K.SURENDRA MOHAN

                 TUESDAY, THE 26TH DAY OF AUGUST 2014/4TH BHADRA, 1936

                                 WP(C).No. 18447 of 2014 (E)
                                    ----------------------------

PETITIONER :
------------------

            ELDHO UTHUP, S/O UTHUP,
             KURUPPAN HOUSE, RAYAMANGALAM P.O.,
            KURUPPAMPADY, PERUMBAVOOR, ERNAKULAM DISTRICT.

            BY ADV. SRI.S.RENJITH

RESPONDENTS :
----------------------

        1. MAHATMA GANDHI UNIVERSITY
            REPRESENTED BY ITS REGISTRAR,
            MAHATMA GANDHI UNIVERSITY,
            PRIYADARSHINI HILLS P.O.
            ATHIRAMPUZHA, KOTTAYAM - 686 560.

        2. THE CONTROLLER OF EXAMINATIONS,
            MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS P.O.,
            ATHIRAMPUZHA, KOTTAYAM - 686 560.

             BY SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY

            THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
            ON 26-08-2014, THE COURT ON THE SAME DAY DELIVERED THE
            FOLLOWING:

BP

WP(C).No. 18447 of 2014 (E)
----------------------------

                                         APPENDIX

PETITIONER(S)' EXHIBITS
-------------------------------------

EXHIBIT-P1:          TRUE COPY OF THE MARK LIST OF THE PETITIONER FOR BACHELOR
                     OF COMPUTER APPLICATION

EXHIBIT-P2:          TRUE COPY OF THE RECEIPT ISSUED TO THE PETITIONER
                     DATED 27/06/2014.

EXHIBIT-P3:          TRUE COPY OF THE RECEIPT ISSUED TO THE PETITIONER
                     DATED 05/07/2014.


RESPONDENT(S)' EXHIBITS :                    NIL.

                                                         //TRUE COPY//




                                                         P.A. TO JUDGE


BP



                    K. SURENDRA MOHAN,J.
             -------------------------------
                  W.P(C) NO. 18447 OF 2014
           ----------------------------------
              Dated this the 26th August, 2014.

                          JUDGMENT

The petitioner complains of delay in publishing the results of revaluation. The petitioner was a student of 2011-2014 batch of the Bachelor of Computer Application. He has sought for the revaluation of his answer papers in the subject, Software Engineering and Client Server Computing of his sixth semester.

2. Adv.Varughese M.Easo appears for the University and submits that, the results would be published before 5.9.2014. In view of the above this writ petition is disposed of directing the University to publish the revaluation results of the petitioner before 5.9.2014.

Sd/-

                                     K. SURENDRA MOHAN
                                               Judge
jj                    /True copy/

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