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State of Rajasthan - Section

Section 97 in The Rajasthan Distilleries Rules, 1977

97. issue of duty paid foreign spirit to be made on passes and only to the distiller's wholesale premises.

- Except in the case of issue of foreign spirits (other than denatured spirits) issued free of duty or at a reduced rate of duty, all foreign spirit on which duty is pre-paid, will be made on passes and to the premises in connection with which the distiller holds a licence for the wholesale vend of foreign spirit. The subsequent treatment of such spirit will be the same as that applying to imported foreign spirit.