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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(36) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(36)"Person in the Service of the Government" does not include a District Government Counsel, an Additional or Assistant District Government Counsel, any other Counsel engaged by Government but not paid a monthly salary, a Government treasurer, a person holding a purely honorary office, or a person who has retired from the service of the Government;