Supreme Court - Daily Orders
Rakesh Kumar And Others vs Union Of India And Others on 21 January, 2015
Bench: Jagdish Singh Khehar, Arun Mishra
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO. 3060 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO. 32663 OF 2014
Rajesh Kumar & Ors. … Petitioners
versus
Union of India & Ors. … Respondents
O R D E R
The above mentioned special leave petition was dismissed by this Court vide its order dated 20.11.2014, aggrieved against which the petitioners have filed the instant petition for review.
We have carefully perused the petition for review and the papers annexed in support thereof. We do not find any ground therein warranting reconsideration of the order impugned.
The review petition is, accordingly, dismissed.
………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Arun Mishra) New Delhi;
January 21, 2015.
Signature Not Verified Digitally signed by Parveen Kumar Chawla Date: 2015.01.21 16:39:25 IST Reason:
CHAMBER MATTER SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3060/2014 In SLP(C) No. 32663/2014 RAKESH KUMAR AND OTHERS Petitioner(s) VERSUS UNION OF INDIA AND OTHERS Respondent(s) (WITH OFFICE REPORT) Date : 21/01/2015 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed.
(Parveen Kr. Chawla) (Renu Diwan)
Court Master Court Master
[signed order is placed on the file]