Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13 in Tamil Nadu Cotton Control Rules, 1954 13. Cotton Specialist authorized to receive the sealed packages. - The Cotton Specialist authorized to receive the sealed packages referred to in section 8(2)(a)(ii) shall be the Cotton Specialist, Coimbatore.
