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State of Madhya Pradesh - Section

Section 15 in The M.P. Swayatta Sahakarita Madiiyastham Parishad Niyam, 2006

15. Record of the award.

- The record of the award proceeding will be sent to the district head of the Co-operative Department in sealed cover after preparing the index of the order sheet, evidence, documents including miscellaneous papers, and each district head shall maintain the register, recording the details of award received from the Arbitration Council of the Co-operative of the district, and in case the award is in respect of two districts, the records shall be with the Joint Registrar of Co-operative Department, who shall also maintain the register in the like manner.