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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu Cotton Control Act, 1952

(1)Every owner, occupier or person in charge of any land, building, ship, vessel, vehicle or place in a controlled area shall give all reasonable facilities to the officer authorized under section 8, sub-section (1), to inspect such land, building, ship, vessel, vehicle or place.