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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2) in THE ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019

(2)in the second line, after the words and figures "or section 101 ", the words, figures and letter 4 ' or section 101C of the Central Goods and Services Tax Act, respectively," shall be inserted;