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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in THE RAJASTHAN MADARSA BOARD ACT, 2020

(3)The Chairperson may invite any person to the meeting whose assistance or adviceit may desire to obtain in performing any of its functions under this Act:Provided that the person so invited under sub-section (3) shall have a right to take partin such meeting, but shall not have a right to vote.