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State of Tamilnadu - Section

Section 35 in Tamil Nadu Prohibition Act, 1937

35. Duty of officials of all departments and local bodies to assist.

- Officials of all departments of the [State] [This word was substituted for the word 'Provincial' by the Adaptation Order of 1950.] Government and of all local bodies shall be legally bound to assist any Prohibition or Police Officer in carrying out the provisions of this Act.