Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(7) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 (7)[x x x] [Omitted by G.O.Ms.No. 36, Revenue, dated 15-1-1994. ];
