Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(11)] [Section 36] [Entire Act] State of Uttarakhand - Subsection Section 36(11)(b) in Uttaranchal School Education Act, 2006 (b)appointment of a blind teacher as a teacher of music.