Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] Union of India - Section Section 52 in The Major Port Trusts Act, 1963 52. Prior sanction of Central Government to rates and conditions .-[Omitted by the Port Laws (Amendment) Act, 1997 (15 of 1997), section 20 (w.e.f. 9-1-1997)].
