Madhya Pradesh High Court
Shweta Pandey vs Rampa Bai Lodhi on 11 April, 2019
1 MCRC-5201-2019
The High Court Of Madhya Pradesh
MCRC-5201-2019
(SHWETA PANDEY Vs RAMPA BAI LODHI)
4
Jabalpur, Dated : 11-04-2019
Shri A.K. Shukla, learned counsel for the applicant.
Shri K.L. Prajapati, learned counsel for the respondent.
As prayed by learned counsel for the applicant, list the matter on 12.04.2019.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 12/04/2019 17:35:01