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Madhya Pradesh High Court

Shweta Pandey vs Rampa Bai Lodhi on 11 April, 2019

                                                        1                           MCRC-5201-2019
                               The High Court Of Madhya Pradesh
                                         MCRC-5201-2019
                                             (SHWETA PANDEY Vs RAMPA BAI LODHI)

                      4
                      Jabalpur, Dated : 11-04-2019
                             Shri A.K. Shukla, learned counsel for the applicant.
                             Shri K.L. Prajapati, learned counsel for the respondent.

As prayed by learned counsel for the applicant, list the matter on 12.04.2019.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 12/04/2019 17:35:01