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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)fire extinguishing equipment provided under sub-clause (i) of clause(a) is properly maintained and inspected at regular intervals of not less than once in a year by the responsible persons and a record of such inspection is maintained.