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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(b) in The North Bengal University Act, 1981

(b)four shall be Teachers of the University, other than Professors, from the Departments under the Faculty Council for postgraduate studies concerned elected jointly by such Teachers from amongst themselves of whom not more than one shall belong to one department;