Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 9 in Regulations Under the U.P. Intermediate Education Act, 1921

9.

Powers, duties and functions of the Principals or Headmaster. -The Headmaster or the Principal shall perform in addition to all duties of a Headmaster or Principal all such duties as appertain to his post and shall be responsible to the Committee of Management through the Manager of the institution for the due discharge of such duties, for which he shall have the necessary powers.