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State of Rajasthan - Section

Section 54 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

54. Files and registers.

- The original record of taqavi loans including the application, investigation report made by the officer, order form and any other relevant papers shall be kept in a separate file for each individual case of loan at the Tehsil which is both the disbursing and recovery centre for these loans.