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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3)(ii) in THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021

(ii)“Pre-implantation Genetic testing” means a technique used to identify genetic defects in embryos created through in-vitro fertilisation before pregnancy.