Madras High Court
Vishnu Priya vs Brindha on 2 April, 2026
Author: T.V.Thamilselvi
Bench: T.V.Thamilselvi
CRP No. 1822 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02-04-2026
CORAM
THE HONOURABLE MRS.JUSTICE T.V.THAMILSELVI
CRP No. 1822 of 2026
1. Vishnu Priya
No.23 C Halls road, Kilpauk,
Chennai-10.
Petitioner(s)
Vs
1. Brindha
No.15/7 First Floor, Gengu Reddy
Street, Egmore, Chennai-08.
2.Jayashree
No.15/7 First Floor, Gengu Reddy
Street, Egmore, Chennai-08.
3.D.Joshi
S/o. Dayalan, No.7, Sreenarunivas Flat,
1st Floor, Genggu Reddy Street,
Egmore, Chenai-08
Respondent(s)
CRP No. 1822 of 2026
PRAYER
To direct speedy disposal of the O.S.No.147 of 2025 before the Honble II
Additional City Civil Court, Chennai and pass such further or other orders as
this Honble Court.
CRP No. 1822 of 2026
For Petitioner(s): MR.Ambili Menon P
For Respondent(s):
https://www.mhc.tn.gov.in/judis
CRP No. 1822 of 2026
ORDER
This Civil Revision Petition has been filed seeking for speedy disposal of O.S.No.147 of 2025 on the file of II Additional City Civil Court, Chennai.
2. The learned counsel for the petitioner submit that due to pendency of the suit, the respondents/tenants colluding with other tenants causing all sort of troubles to the petitioner with an intention to illegally take away the petitioner’s property and also they are illegally occupying the premises without paying any rent. Hence, he prays to allow this Civil Revision Petition.
3. Heard the submission of the learned counsel for the petitioner.
4. Considering the limited prayer sought for in this petition, II Additional City Civil Court, Chennai, is directed to complete trial in O.S.No.147 of 2025 within a period of three months from the date of receipt of a copy of this order.
In the result, this Civil Revision Petition is disposed of. No Costs. Pending miscellaneous petition, if any, is/are closed.
02-04-2026 pbl Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No To
1. The II Additional City Civil Court, Chennai.
2. The Section Officer, V. R section, High Court, Madras.
https://www.mhc.tn.gov.in/judis CRP No. 1822 of 2026 T.V.THAMILSELVI J.
pbl CRP No. 1822 of 2026 02-04-2026 https://www.mhc.tn.gov.in/judis