Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 101 in The Income Tax Act, 2025 101. Total income.In computing the total income of an assessee, there shall be included all income on which no income-tax is payable under Chapter XVII-A4.[Similar to Section 66 from The Income Tax Act, 1961.-Also Refer]
