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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(u) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(u)"market" means a market established under section 19 of this Act which includes market area, market yard/ sub yards and principal market yard;