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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(ii) in The Orissa Medical Registration Act, 1961

(ii)"Hospital" "Asylum", "Infirmaries", "Dispensaries", "Lying in hospitals" mean institutions where the methods of treatment carried on are approved by the Council established under this Act;