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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal And Ors on 7 December, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~34
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                                 W.P.(C) 3166/2021
                                 PARIJAT SINHA                                          ..... Petitioner
                                                   Through:      Mr. Anil Kr. Mishra, Mr. Rudra Dutta,
                                                                 Ms. Kashvi Dutta, Ms. Sanyukta
                                                                 Gupta, Adv.

                                                   versus

                                 STATE OF WEST BENGAL and Ors.                       ..... Respondents
                                                   Through:      Mr. Ravinder Singh, Adv. for R-1.

                                 CORAM:
                                 JUSTICE PRATHIBA M. SINGH
                                          ORDER

% 07.12.2022

1. This hearing has been done through hybrid mode.

2. No time left.

3. List on 23rd May, 2023.

PRATHIBA M. SINGH, J DECEMBER 7, 2022 Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:10.12.2022 14:40:46