Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 7 December, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through: Mr. Anil Kr. Mishra, Mr. Rudra Dutta,
Ms. Kashvi Dutta, Ms. Sanyukta
Gupta, Adv.
versus
STATE OF WEST BENGAL and Ors. ..... Respondents
Through: Mr. Ravinder Singh, Adv. for R-1.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 07.12.2022
1. This hearing has been done through hybrid mode.
2. No time left.
3. List on 23rd May, 2023.
PRATHIBA M. SINGH, J DECEMBER 7, 2022 Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:10.12.2022 14:40:46