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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(i) in Srinagar and Jammu Cluster Universities Act, 2016

(i)to delegate such of its powers to any officer or authority of the Cluster University as it may deem fit ; provided that such delegation is made by a majority of not less than two-thirds of the members of the University Council ; and