Madhya Pradesh High Court
Ramniwas Meena vs The State Of Madhya Pradesh on 15 May, 2025
1 CRA-6190-2017 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH ) Dated : 15-05-2025 List the case along with Cr.A. No.9956/2024.
(RAJENDRA KUMAR VANI) JUDGE Van Signature Not Verified Signed by: VANDANA VERMA Signing time: 16-May-25 11:05:15 AM