Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ramniwas Meena vs The State Of Madhya Pradesh on 15 May, 2025

1 CRA-6190-2017 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH ) Dated : 15-05-2025 List the case along with Cr.A. No.9956/2024.

(RAJENDRA KUMAR VANI) JUDGE Van Signature Not Verified Signed by: VANDANA VERMA Signing time: 16-May-25 11:05:15 AM