Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1)(a) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(a)found guilty of any violation of duty or wilful breach of any provision of the Act, or any rules or orders made there under; or