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Supreme Court - Daily Orders

S S Crop Care Ltd Rep By Zaheer Qureshi vs Commissioner Of Income Tax on 3 May, 2017

Bench: Ranjan Gogoi, Ashok Bhushan

                                          IN THE SUPREME COURT OF INDIA
                                           CIVIL APPELLATE JURISDICTION

                                     REVIEW PETITION (CIVIL) NO. 1042/2017
                                                      IN
                                   SPECIAL LEAVE PETITION(CIVIL) NO.10415/2014


                         S.S. CROP CARE LTD REP BY ZAHEER QURESHI               PETITIONER(S)

                                                         VERSUS

                         COMMISSIONER OF INCOME TAX                             RESPONDENT(S)


                                                        O R D E R

Delay condoned.

This Review Petition has been filed against the order dated 30.01.2017 whereby the Special Leave Petition was dismissed.

We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 30.01.2017 is made out. Consequently, the review petition is dismissed.

....................,J.

(RANJAN GOGOI) ....................,J.

                                                                        (ASHOK BHUSHAN)
                         NEW DELHI
                         MAY 03, 2017




Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2017.05.03
21:23:20 TLT
Reason:
CHAMBER MATTER NO.6                                     SECTION IIIA

                S U P R E M E C O U R T O F     I N D I A
                        RECORD OF PROCEEDINGS


REVIEW PETITION (CIVIL) NO. 1042/2017 IN SPECIAL LEAVE PETITION(CIVIL) NO.10415/2014 S.S. CROP CARE LTD REP BY ZAHEER QURESHI PETITIONER(S) VERSUS COMMISSIONER OF INCOME TAX RESPONDENT(S) (with appln. (s) for c/delay in filing review petition and office report) Date : 03/05/2017 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Neetu Khajuria) (Asha Soni) Court Master Court Master (Signed order is placed on the file.)