Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 697] [Entire Act] State of Jharkhand - Subsection Section 697(d) in Bihar Education Code, 1961 (d)The Board may, with the approval of the State Government and subject to rules made in this behalf, make regulations for regulating the conditions of service of the employees of High schools and for the discipline and control of such employees.
