Section 5 in Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008

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State of Bihar - Section

Section 5 in Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008

5.

The following two sub-cadres will be in the Bihar Health Service Cadre: -

(a)Bihar Health Service General Duty Sub-Cadre

(b)Bihar Health Service Specialist Sub-Cadre

Doctors of this cadre can be transferred anywhere in the State.